Madhya Pradesh High Court
Ram Usrethe vs The State Of Madhya Pradesh on 20 April, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
----------/--------------/--------- Dated: 20-04-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 2, 3, 41 to 48, 60, 61, 64, 65, 85, 99 to 101, Next week. 104, 105, 108.
49 to 51, 75 to 80, 82 to 84, 87 to 89, 91 to 98, After a week.109
27 to 40. After two weeks.
4 to 24. After three weeks.
1, 52 to 55.1, 62, 102, 103, 106, 107, After four weeks. 66 to 72. After six weeks.
Including connected matters Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE vkt/-
VINOD KUMAR Digitally signed by VINOD KUMAR TIWARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=502f56362111056e3584ca82279e5efd816766cb7c5a1f490a5ca63b1 TIWARI 116883f, pseudonym=064375E039EECAAF492B2C2C606076E420E163D2, serialNumber=121D0E9F65C983AD56493378702622477111B5016F24D35FA 8A76C2CA46685EE, cn=VINOD KUMAR TIWARI Date: 2023.04.25 10:37:31 +05'30'