Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 29A in Rajasthan Stamp Rules, 2004

29A. [ Remuneration for collecting surcharge. [Inserted by Notification No. F. 4(3) FD/Tax/2017-131, dated 31.3.2017 (w.e.f. 11.6.2004).]

- Every licensed vendor who purchases non-judicial stamps from the Government shall be allowed one percent remuneration of the amount of surcharge deposited by him.]