Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

Maninder Singh vs . Rajni Bala on 4 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Maninder Singh vs. Rajni Bala FAO (FC) No. 12/2022 .

4.1.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.

Mr. Divya Raj Singh, Advocate, for the respondent.

Even though the appellant is present, yet the respondent has failed to put in appearance.

Non-appearance of the respondent is excused for today. However, it is made clear that r in case there is any default in future, the matter shall be viewed seriously.

Let both the parties appear before this Court on the next date of hearing.

List on 11.1.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 4.1.2023 (pankaj) ::: Downloaded on - 04/01/2023 20:35:36 :::CIS