Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(k) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006 (k)The penal charges/cleaning charges will be levied by the port, as determined by the Chairman/ Dy. Conservator.
