Section 2(15)(a) in West Bengal Municipal Act, 1993

[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

(a)cholera, plague, small-pox, cerebro-spinal meningitis, diptheria, tuberculosis, leprosy, influenza, encephalitis, poliomyelitis and syphilis; and

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