Supreme Court - Daily Orders
Anoop Bartaria vs Dy. Director Enforcement Directorate on 28 March, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
ITEM NO.11 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2397-
2398/2019
(Arising out of impugned final judgment and order dated 21-02-2019
in SBCRW No. 704/2018 21-02-2019 in SBCRW No. 757/2018 passed by
the High Court Of Judicature For Rajasthan At Jaipur)
ANOOP BARTARIA Petitioner(s)
VERSUS
DY. DIRECTOR ENFORCEMENT DIRECTORATE & ANR. Respondent(s)
(FOR ADMISSION and I.R.
IA No. 109095/2021 - VACATING STAY)
Date : 28-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Swadeep Hora, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anirudh Bhatia, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Kanu Agarwal, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. T.S. Sabarish, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 29.03.2023.
Digitally signed by Ashwani Kumar Date: 2023.03.28 15:54:58 IST Reason:(VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS