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Supreme Court - Daily Orders

Anoop Bartaria vs Dy. Director Enforcement Directorate on 28 March, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

     ITEM NO.11                                COURT NO.5               SECTION II

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).    2397-
     2398/2019

     (Arising out of impugned final judgment and order dated 21-02-2019
     in SBCRW No. 704/2018 21-02-2019 in SBCRW No. 757/2018 passed by
     the High Court Of Judicature For Rajasthan At Jaipur)

     ANOOP BARTARIA                                                      Petitioner(s)

                                                      VERSUS

     DY. DIRECTOR ENFORCEMENT DIRECTORATE & ANR.                         Respondent(s)

     (FOR ADMISSION and I.R.
      IA No. 109095/2021 - VACATING STAY)

     Date : 28-03-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                 Mr. Swadeep Hora, Adv.
                                       Mr. Mahesh Agarwal, Adv.
                                       Mr. Ankur Saigal, Adv.
                                       Mr. Anirudh Bhatia, Adv.
                                       Mr. E. C. Agrawala, AOR


     For Respondent(s)                 Mr. Kanu Agarwal, Adv.
                                       Ms. Shradha Deshmukh, Adv.
                                       Mr. T.S. Sabarish, Adv.
                                       Mr. Zoheb Hussain, Adv.
                                       Mr. Annam Venkatesh, Adv.
                                       Mr. Padmesh Mishra, Adv.
                                       Mr. Arkaj Kumar, Adv.
                                       Mr. Mukesh Kumar Maroria, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List on 29.03.2023.

Digitally signed by Ashwani Kumar Date: 2023.03.28 15:54:58 IST Reason:

(VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS