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Central Information Commission

Mr.Anil Kumar Dhiman vs Ministry Of Human Resource Development on 13 September, 2012

                    CENTRAL INFORMATION COMMISSION
                        Club Building (Near Post Office)
                      Old JNU Campus, New Delhi-110067
                             Tel: +91-11-26105682


                      File No.CIC/DS/A/2011/002776/RM


Appellant:                             Shri Anil Kumar Dhiman, Haridwar


Public Authority:                      UGC, New Delhi


Date of Hearing:                       13.09.2012


Date of decision:                      13.09.2012



Heard today, dated 13.09.2012.

Appellant is present through video conferencing.

The Public Authority is represented by Shri V.T.Gopinathan, SO/PIO, JCRC
Section along with Mrs Gurjeet, SO IUC Section representing PIO.

The above parties were heard and records perused.

FACTS

Vide RTI dated 11.4.11, appellant had sought information regarding career advancement of Information Scientists.

2. PIO, Dr Shakeel Ahmed, vide letter dated 29.4.11, provided a point wise response to the appellant. Further information was provided by PIO Shri Satish Ahuja, vide letter dated 16.5.11.

3. An appeal was filed on 5.5.11.

4. AA, Dr Renu Batra, vide order dated 3.6.11, upheld the decision of the PIO, observing that the PIO is neither supposed to create information nor is he required to give his opinion, comments or interpretation and the appeal was disposed of.

5. Not satisfied with the response, he filed the present appeal.

6. The appellant submitted that there was a contradiction in the response provided to his query no.1 vide PIO's letter dt 29.4.11 and a subsequent communication from the UGC.

DECISION

7. PIO JCRC Shri V.T.Gopinathan is directed to provide a response to the appellant within ten days from the date of receipt of the order. The appeal is disposed of.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to :

Dr. Anil Kumar Dhiman, Information Scientist, Gurukul Kangri Vishwavidyalaya, Haridwar - 249404 The Dy. Secretary & CPIO(RTI Cell) University Grants Commission Bahadurshah Zafar Marg, New Delhi - 110002 The Joint Secretary & First Appellate Authority(RTI Cell) University Grants Commission Bahadurshah Zafar Marg, New Delhi - 110002 (Raghubir Singh) Deputy Registrar .09.2012