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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(ii) in The Kadi Sarva Vishwavidyalaya Act, 2007

(ii)He shall place before the Board and other authorities of the University, all such information and documents as may be necessary for transaction of its business;