Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Bombay Presidency - Subsection

Section 15(iii) in Bombay Industrial Relations Act, 1946

(iii)that the registered union being a Primary Union has after registration failed to observe any of the conditions specified in section 23; or