Section 5 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001
5. Periodicity of Sittings.
- The Commission shall normally have its regular sittings on all working days of every month, excepting Saturdays and holidays. The Chairperson may, however either suo motu or at the request of one or more members, direct a special sitting to be convened to consider any matter of urgency.
