Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(10) in The Kerala Paper Lotteries (Regulation) Rules, 2005 (10)The details of orders placed for the printing of tickets, the amount paid for the same, the date of receipt etc,. shall be recorded in Form No. 1.
