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[Section 498]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 498(11) in Rules under the United Provinces Excise Act, 1910
| Date | Number of gallons of spirit (in store yesterday) | No. of gallons of spirit received from bondedwarehouse or distillery today | Total number of gallons to be accounted for | Number of gallons sold to retail vendors | Number of gallons remaining in store | Details of sales shown in column 5 | Actual Balance in hand at end of month | Wastage | Remarks | ||||
| Name of retail vendor | Locality of shop | No. of gallons sold from the person named inColumn 7 | Price per gallon charged exclusive of duty | L.P. gallons | Percentage | ||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 |
| 35°U.P. | 50°U.P. |