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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(j) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(j)"Organisation" means an association registered under the Rajasthan Societies Registration Act, 1958 (28 of 1958) or any other law for time being in force;