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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(iii) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015

(iii)to evolve the mechanism for verification of infrastructure facilities and amenities and to undertake the verification of such facilities and amenities ;