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State of Haryana - Section

Section 57 in The Haryana Canal and Drainage Rules, 1976

57. Ticket [Section 39].

- Every boat on entering a canal shall be furnished with a ticket in form IV, which shall specify the number of the boat, the date on which it entered the canal, the name of the owner of the boat, his occupation and place of abode, and the name of the person incharge of the boat. Upon leaving the canal the Divisional Canal Officer shall write on the ticket, the date of leaving and shall return the ticket to the person in charge of the boat.