Supreme Court - Daily Orders
Satyanarayan Mishra vs Secretary, Kalinga Institute Of ... on 2 April, 2026
ITEM NO.802 COURT NO.5 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15735/2024
[Arising out of impugned final judgment and order dated 04-12-2023
in RSA No. 88/2019 passed by the High Court of Orissa at Cuttack]
SATYANARAYAN MISHRA Petitioner(s)
VERSUS
SECRETARY, KALINGA INSTITUTE OF TECHNOLOGY(KIIT) Respondent(s)
Date : 02-04-2026 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Mr. Suman Tripathy , AOR (mentioned by)
For Respondent(s) : Mr. Shashank Shekhar Singh, AOR
UPON being mentioned, the Court made the following
O R D E R
Not to be deleted from the notified date, i.e., 13.04.2026.
(NISHA KHULBEY) (POONAM VAID) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NISHA KHULBEY Date: 2026.04.02 17:18:01 IST Reason: