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Supreme Court - Daily Orders

Satyanarayan Mishra vs Secretary, Kalinga Institute Of ... on 2 April, 2026

     ITEM NO.802                           COURT NO.5               SECTION XI-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (C)      No(s).     15735/2024

     [Arising out of impugned final judgment and order dated 04-12-2023
     in RSA No. 88/2019 passed by the High Court of Orissa at Cuttack]

     SATYANARAYAN MISHRA                                           Petitioner(s)

                                                VERSUS

     SECRETARY, KALINGA INSTITUTE OF TECHNOLOGY(KIIT)              Respondent(s)

     Date : 02-04-2026 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE M.M. SUNDRESH
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH


     For Petitioner(s) : Mr. Suman Tripathy , AOR (mentioned by)

     For Respondent(s) : Mr. Shashank Shekhar Singh, AOR


                          UPON being mentioned, the Court made the following

                                             O R D E R

Not to be deleted from the notified date, i.e., 13.04.2026.

(NISHA KHULBEY) (POONAM VAID) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NISHA KHULBEY Date: 2026.04.02 17:18:01 IST Reason: