Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(4) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (4)He should not have been challaned even once for the offences of over speeding, drunken driving and dangerous driving resulted in fatal accident;
