Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 7 March, 2025
Bench: Yashwant Varma, Dharmesh Sharma
$~1 to 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022, CM APPL. 30294/2022 & CM
APPL 30295/2022.
GODADDY.COM LLC .....Appellant
Through: Mr. Parva Khare, Adv.
versus
SNAPDEAL PRIVATE LIMITED AND
ORS .....Respondents
Through: Mr. Vijay Joshi & Mr.
Shubham Chaturvedi, Advs. for
Resp./ UOI.
Ms. Devyani Nath, Adv.
Mr. Praveen Kumar Jain, Ms.
Sheetal Raghuvanshi and Ms.
Amruta Patil, Advs. for R-32.
2
+ FAO(OS) (COMM) 174/2022, CM APPL. 30300/2022 & CM
APPL 30301/2022
ENDURANCE DOMAINS TECHNOLOGY
LLP AND ORS .....Appellants
Through: Mr. Parva Khare, Adv.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Mr. Vijay Joshi & Mr.
Shubham Chaturvedi, Advs. for
Resp./ UOI.
Ms. Devyani Nath, Adv.
3
+ FAO(OS) (COMM) 209/2022, CM APPL 35847/2022 & CM
APPL 35849/2022
SNAPDEAL LIMITED .....Appellant
Through: Ms. Devyani Nath, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:30
versus
GODADDY.COM, LLC AND OTHERS .....Respondents
Through: Mr. Ripudaman Bhardwaj,
CGSC with Mr. Kushagra
Kumar, Mr. Abhinav Bhardwaj
and Mr. Amit Kumar Rana,
Advs. for UOI.
Mr. Parva Khare, Adv. for r-1
to 4, 10, 23, 26 & 31.
4
+ RFA (OS) (COMM) 3/2024 & CM APPL 4887/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Vedant,
Mr. Debarshi Dutta, Mr. Arjun
Mookerjee, Ms. Nikita Rathi,
Mr. Nikhil Guptal & Mr.
Yogesh Singh, Advs.
versus
SPORTA TECHNOLOGIES PVT. LTD. & ORS
.....Respondents
Through: Mr. Prithvi Singh and Mr.
Ritwik Marwaha, Advs.
5
+ FAO(OS) (COMM) 270/2023, CM APPL 63992/2023
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Arjun Mookerjee,
Ms. Nikita Rathi, Mr. Nikhil
Guptal & Mr. Yogesh Singh,
Advs.
versus
SONY INTERACTIVE ENTERTAINMENT
INC. .....Respondent
Through: Appearance not given.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:30
6
+ FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023
GODADDY COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Vedant,
Mr. Debarshi Dutta, Mr. Arjun
Mookerjee, Ms. Nikita Rathi,
Mr. Nikhil Guptal & Mr.
Yogesh Singh, Advs.
versus
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
Through: Appearance not given.
7
+ FAO(OS) (COMM) 33/2024 & CM APPL 11711/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Vedant,
Mr. Debarshi Dutta, Mr. Arjun
Mookerjee, Ms. Nikita Rathi,
Mr. Nikhil Guptal & Mr.
Yogesh Singh, Advs.
versus
JOCKEY INTERNATIONAL INC & ORS. .....Respondents
Through: Appearance not given.
8
+ FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Vedant,
Mr. Debarshi Dutta, Mr. Arjun
Mookerjee, Ms. Nikita Rathi,
Mr. Nikhil Guptal & Mr.
Yogesh Singh, Advs.
versus
COLGATE PALMOLIVE COMPANY
AND ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:31
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 07.03.2025 The Hon'ble Bench has not assembled today on account of a Farewell Reference.
List again on 25.04.2025.
BY ORDER (COURT MASTER) MARCH 07, 2025/DR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:31