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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 7 March, 2025

Bench: Yashwant Varma, Dharmesh Sharma

                             $~1 to 8
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 173/2022, CM APPL. 30294/2022 & CM
                                       APPL 30295/2022.
                                       GODADDY.COM LLC                                                          .....Appellant
                                                  Through:                                           Mr. Parva Khare, Adv.

                                                                            versus

                                       SNAPDEAL PRIVATE LIMITED AND
                                       ORS                                .....Respondents
                                                    Through: Mr. Vijay Joshi & Mr.
                                                             Shubham Chaturvedi, Advs. for
                                                             Resp./ UOI.
                                                             Ms. Devyani Nath, Adv.
                                                             Mr. Praveen Kumar Jain, Ms.
                                                             Sheetal Raghuvanshi and Ms.
                                                             Amruta Patil, Advs. for R-32.
                             2
                             +         FAO(OS) (COMM) 174/2022, CM APPL. 30300/2022 & CM
                                       APPL 30301/2022

                                       ENDURANCE DOMAINS TECHNOLOGY
                                       LLP AND ORS                     .....Appellants
                                                   Through: Mr. Parva Khare, Adv.

                                                                            versus

                                       SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
                                                    Through: Mr. Vijay Joshi & Mr.
                                                             Shubham Chaturvedi, Advs. for
                                                             Resp./ UOI.
                                                             Ms. Devyani Nath, Adv.
                             3
                             +         FAO(OS) (COMM) 209/2022, CM APPL 35847/2022 & CM
                                       APPL 35849/2022

                                       SNAPDEAL LIMITED                                                                .....Appellant
                                                    Through:                                           Ms. Devyani Nath, Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:30
                                                                             versus

                                       GODADDY.COM, LLC AND OTHERS           .....Respondents
                                                   Through: Mr. Ripudaman Bhardwaj,
                                                            CGSC with Mr. Kushagra
                                                            Kumar, Mr. Abhinav Bhardwaj
                                                            and Mr. Amit Kumar Rana,
                                                            Advs. for UOI.
                                                            Mr. Parva Khare, Adv. for r-1
                                                            to 4, 10, 23, 26 & 31.
                             4
                             +         RFA (OS) (COMM) 3/2024 & CM APPL 4887/2024
                                       GODADDY.COM LLC                                                                .....Appellant
                                                   Through:                                          Mr. Mrinal Ojha, Mr. Vedant,
                                                                                                     Mr. Debarshi Dutta, Mr. Arjun
                                                                                                     Mookerjee, Ms. Nikita Rathi,
                                                                                                     Mr. Nikhil Guptal & Mr.
                                                                                                     Yogesh Singh, Advs.

                                                                            versus

                                       SPORTA TECHNOLOGIES PVT. LTD. & ORS
                                                                          .....Respondents
                                                   Through: Mr. Prithvi Singh and Mr.
                                                             Ritwik Marwaha, Advs.
                             5
                             +         FAO(OS) (COMM) 270/2023, CM APPL 63992/2023
                                       GODADDY.COM LLC                                                                .....Appellant
                                                   Through:                                          Mr. Mrinal Ojha, Mr. Debarshi
                                                                                                     Dutta, Mr. Arjun Mookerjee,
                                                                                                     Ms. Nikita Rathi, Mr. Nikhil
                                                                                                     Guptal & Mr. Yogesh Singh,
                                                                                                     Advs.

                                                                            versus

                                       SONY INTERACTIVE ENTERTAINMENT
                                       INC.                             .....Respondent
                                                    Through: Appearance not given.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:30
                              6
                             +         FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023

                                       GODADDY COM LLC                                                                .....Appellant
                                                   Through:                                          Mr. Mrinal Ojha, Mr. Vedant,
                                                                                                     Mr. Debarshi Dutta, Mr. Arjun
                                                                                                     Mookerjee, Ms. Nikita Rathi,
                                                                                                     Mr. Nikhil Guptal & Mr.
                                                                                                     Yogesh Singh, Advs.

                                                                            versus

                                       JOCKEY INTERNATIONAL INC AND ORS .....Respondents
                                                    Through: Appearance not given.
                             7
                             +         FAO(OS) (COMM) 33/2024 & CM APPL 11711/2024

                                       GODADDY.COM LLC                                                                .....Appellant
                                                   Through:                                          Mr. Mrinal Ojha, Mr. Vedant,
                                                                                                     Mr. Debarshi Dutta, Mr. Arjun
                                                                                                     Mookerjee, Ms. Nikita Rathi,
                                                                                                     Mr. Nikhil Guptal & Mr.
                                                                                                     Yogesh Singh, Advs.

                                                                            versus

                                       JOCKEY INTERNATIONAL INC & ORS.     .....Respondents
                                                    Through: Appearance not given.

                             8
                             +         FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
                                       GODADDY.COM LLC                                                          .....Appellant
                                                   Through:                                          Mr. Mrinal Ojha, Mr. Vedant,
                                                                                                     Mr. Debarshi Dutta, Mr. Arjun
                                                                                                     Mookerjee, Ms. Nikita Rathi,
                                                                                                     Mr. Nikhil Guptal & Mr.
                                                                                                     Yogesh Singh, Advs.
                                                                            versus

                                       COLGATE PALMOLIVE COMPANY
                                       AND ORS                                                                             .....Respondents


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:31
                                                                             Through:                 Appearance not given.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 07.03.2025 The Hon'ble Bench has not assembled today on account of a Farewell Reference.

List again on 25.04.2025.

BY ORDER (COURT MASTER) MARCH 07, 2025/DR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2025 at 21:47:31