Orissa High Court
Chandrama Pradhan vs Ombudsman (Mgnrega/G) & .... Opposite ... on 4 July, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11976 of 2024
Chandrama Pradhan .... Petitioner
Mr. S. Sahoo, Advocate
-versus-
Ombudsman (MGNREGA/G) & .... Opposite Parties
anr.
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
04.07.2024 Order No.
03. This matter is taken up through hybrid mode.
2. Learned Counsel for the Petitioner is present.
3. In view of the Office Note regarding service of notice on the Opposite Party No.1, the matter stands adjourned, to be listed in the week commencing from 22nd July, 2024.
4. Interim order passed earlier shall continue till the next date.
5. Office is directed to keep on record the latest Tracking Report before the next date of listing.
(S. K. MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: SR. STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK Date: 05-Jul-2024 16:00:26