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Orissa High Court

Chandrama Pradhan vs Ombudsman (Mgnrega/G) & .... Opposite ... on 4 July, 2024

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.11976 of 2024

                 Chandrama Pradhan                          ....           Petitioner

                                                              Mr. S. Sahoo, Advocate


                                                 -versus-
                 Ombudsman (MGNREGA/G) &                    ....    Opposite Parties
                 anr.




                    CORAM: JUSTICE SANJAY KUMAR MISHRA

                                               ORDER

04.07.2024 Order No.

03. This matter is taken up through hybrid mode.

2. Learned Counsel for the Petitioner is present.

3. In view of the Office Note regarding service of notice on the Opposite Party No.1, the matter stands adjourned, to be listed in the week commencing from 22nd July, 2024.

4. Interim order passed earlier shall continue till the next date.

5. Office is directed to keep on record the latest Tracking Report before the next date of listing.

(S. K. MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: SR. STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK Date: 05-Jul-2024 16:00:26