Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(1) in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999 (1)The Presiding Authority shall cause arrangements to be made so as to ensure the secrecy of the ballot.
