Supreme Court - Daily Orders
Commissioner Of Income Tax Tds vs M/S Oberoi Construction Pvt Ltd on 1 May, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.35 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 8710/2017
(Arising out of impugned final judgment and order dated 07/10/2016
in ITA No. 820/2014 passed by the High Court of Bombay)
COMMISSIONER OF INCOME TAX TDS Petitioner(s)
VERSUS
M/S OBEROI CONSTRUCTIONS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP, c/delay in refiling SLP
and office report)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Raghvendra M. Bajaj, Adv.
Mr. D. K. Srivastava, Adv.
Ms. Sanyat Lodha, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Manish Pushkarna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with Civil Appeal No. 4450 of 2017.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.05.08 15:05:10 IST Reason: