Section 37(1)(C) in Chhattisgarh Rajya Gramin Bank (Employees') Pension Regulations, 2018

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Union of India - Subsection

Section 37(1)(C) in Chhattisgarh Rajya Gramin Bank (Employees') Pension Regulations, 2018

(C)after retirement from service and was on the date of his death, in receipt of a pension, or compassionate allowance, the family of the deceased shall be entitled to family pension, the amount of which shall be determined in accordance with Form III:

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Union of India - Subsection

Section 37(1)(C) in Chhattisgarh Rajya Gramin Bank (Employees') Pension Regulations, 2018