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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)The Fund shall be held by the Vishwavidyalaya and shall be administered by a Committee of Trustees comprising of the Vice-Chancellor, Registrar, Comptroller, and at least two representatives of the employees to be nominated by the Vice-Chancellor.