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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(5)Evaluation of performance. - The performance of each individual consultant engaged under these regulations, with reference to the tasks assigned and output delivered, shall be reviewed periodically, within such time and manner, as may be specified by the Board.