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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Assam - Subsection

Section 103(1)(e) in Assam Co-Operative Societies Act, 2007

(e)committed breach of trust in relation to the society, the Registrar may inquire into the conduct of such officer or members of the managing or other controlling body.