Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(4) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949 (4)Where the balance has been deposited within the time allowed, the Assistant Collector shall grant the declaration.
