Supreme Court - Daily Orders
M/S Seshasayee Steels P.Ltd.Tr.M.D. vs Asstt.Commr.Of I.T, Co. ... on 24 March, 2014
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ITEM NO.59 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).34815/2012
(From the judgement and order dated 25/01/2012 in TC No.461/2011 of The
HIGH COURT OF MADRAS)
M/S SESHASAYEE STEELS P.LTD.TR.M.D. Petitioner(s)
VERSUS
ASSTT.COMMR.OF I.T, CO. CIR-VI(2)CHENNAI Respondent(s)
Date: 24/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. V. Ramasubramanian,Adv.
For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Sadhna Sandhu, Adv.
Ms. Tanushree Sinha, Adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter for hearing on a non-miscellaneous day after the ensuing summer vacation.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |