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Supreme Court - Daily Orders

M/S Seshasayee Steels P.Ltd.Tr.M.D. vs Asstt.Commr.Of I.T, Co. ... on 24 March, 2014

4
    ITEM NO.59                   COURT NO.3               SECTION IIIA


                  S U P R E M E     C O U R T   O F    I N D I A
                                 RECORD OF PROCEEDINGS


    Petition(s) for Special Leave to Appeal (Civil) No(s).34815/2012


    (From the judgement and order      dated 25/01/2012 in TC No.461/2011 of The
    HIGH COURT OF MADRAS)




    M/S SESHASAYEE STEELS P.LTD.TR.M.D.                      Petitioner(s)


                       VERSUS


    ASSTT.COMMR.OF I.T, CO. CIR-VI(2)CHENNAI                 Respondent(s)


    Date: 24/03/2014    This Petition was called on for hearing today.


    CORAM :
              HON’BLE MR. JUSTICE H.L. DATTU
              HON’BLE MR. JUSTICE S.A. BOBDE


    For Petitioner(s)           Mr. V. Ramasubramanian,Adv.




    For Respondent(s)         Mr. K. Radhakrishnan, Sr. Adv.
                              Ms. Sadhna Sandhu, Adv.
                              Ms. Tanushree Sinha, Adv.
                           Mrs Anil Katiyar,Adv.


                 UPON hearing counsel the Court made the following
                                     O R D E R

List the matter for hearing on a non-miscellaneous day after the ensuing summer vacation.

| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |