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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Kerala - Subsection

Section 16A(1) in Kerala Anti-Social Activities (Prevention) Act, 2007

(1)No person shall use or cause to be used or permit to use any material object for the purpose of committing or attempting to commit, or assisting or abetting the commission of, any anti-social activity.