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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(3) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(3)The whole-time staff in a home may consist of Officer-in-Charge, Probation Officer (in case of Observation home or Special home), Case Workers (in case of Children's home or shelter home or after care organisation), Child Welfare Officers, Counsellor, Educator, Vocational Training Instructor, Medical Staff, Administrative staff, Care Takers, House Father and House Mother, Child Mentors, Volunteers, Store Keeper, Cook, Helper, Washerman, Safai Karamchari, Gardener as required.