Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 31 in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981 31. Withdrawal not permitted . - No person whose bid has been accepted by the officer conducting the auction shall be entitled to withdraw his bid.
