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Union of India - Section

Section 47 in The Port Rules for the Port of Bombay

47.

All vessels afloat within the port shall have on board a sufficient number of crew to perform any duties which may become necessary for the safety of the vessel in regard to veering or heaving in cable, bracing up yards, striking mast and yards, etc., in case of emergency arising.Regulation of the Employment of Persons Engaged in Cleaning Vessels, etc.