Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in The Rajasthan Legal Aid Rules, 1984

(3)The Advisory Board constituted under sub-rule (1) shall advise the Rajasthan Legal Aid Board on all matters relating to legal aid and shall be the apex body for implementing the legal aid programme in the State.