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State of Jharkhand - Section

Section 653 in Bihar Education Code, 1961

653. Withdrawal of scholarships.

- Scholarships may be withdrawn at any time if the progress or conduct of the scholar is unsatisfactory. Authority to withdraw a scholarship will be exercised by the Inspecting Officer in the case of school scholarships and by the Director in the case of Junior College Scholarships. In the case of scholarships paid by District Board the authority will be exercised by the Board acting on the recommendation of the District Education Officer.(Government notification no. 2246-E., dated the 3rd November, 1914.)