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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(6)(d) in Jammu and Kashmir Shops and Establishments Act, 1966

(d)in the case of restaurant or eating house, a person wholly or principally employed in the preparation or the serving of food or drink or in the attendance upon a customer or in cleaning any part of the premises or utensils used on such premises or as a clerk or a cashier or otherwise employed in connection with the business of the restaurant or eating house;