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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Odisha - Subsection

Section 29B(1)(c) in The Orissa Co-operative Societies Rules, 1965

(c)a detailed report in respect of each vacancy in the office of member or President of the Committee which has remained vacant for a period of three months or more; and