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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 68(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)When an order for confiscation of any property has been passed under section 65 and such order has become final in respect of the whole or any portion of such property, such property or portion thereof, as the case may be, shall vest in Administrator free from all encumbrances.