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State of Madhya Pradesh - Section

Section 42 in The M.P. Vishesh Sashastra Bal Niyam, 1973

42. Training to be on the general line of training imparted to Infantry units.

- Training of all ranks in field work shall be on the general line of training imparted to Infantry Units of the Indian Army. The Commandant, with the concurrence of the Deputy Inspector-General of Police shall devise a detailed programme of training in each subject guiding themselves by the instructions given in the various training Pamphlets issued by the Indian Army authorities and making such changes as would be considered suitable for Police purpose.