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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(20) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(20)"limited owner" means any person entitled to a life estate in any land and includes persons deriving rights through him;Explanation. - A person who has a right to enjoy the land during his life time shall be deemed to be a limited owner notwithstanding that he has no power to alienate the land.