Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 17 September, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A. 9860/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.... Petitioner
Through Ms. Aishwarya Bhati, ASG
with Ms. Neetica Sharma, Adv.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
LIMITED ..... Respondent
Through Mr. Sandeep Bajaj and Mr.
Devansh Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 17.09.2021 (Video-Conferencing)
1. It is now 05:45 p.m. It is not possible to take up this matter today.
2. Re-notify on 24th September, 2021 for disposal.
C. HARI SHANKAR, J.
SEPTEMBER 17, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:18.09.2021 15:25:17