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Delhi High Court - Orders

National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 17 September, 2021

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~8
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        O.M.P. (COMM) 224/2021 & I.A. 9860/2021
                                   NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                              .... Petitioner
                                                Through    Ms. Aishwarya Bhati, ASG
                                                with Ms. Neetica Sharma, Adv.

                                                      versus

                                   M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
                                   LIMITED                               ..... Respondent
                                                 Through     Mr. Sandeep Bajaj and Mr.
                                                 Devansh Jain, Advs.

                                   CORAM:
                                   HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             ORDER

% 17.09.2021 (Video-Conferencing)

1. It is now 05:45 p.m. It is not possible to take up this matter today.

2. Re-notify on 24th September, 2021 for disposal.

C. HARI SHANKAR, J.

SEPTEMBER 17, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:18.09.2021 15:25:17