Section 37(5)(b) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

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Union of India - Subsection

Section 37(5)(b) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(b)it will not quote terms to the insurance broker within the group, that are more favourable than the terms quoted to other insurance brokers on the same proposal for insurance; and

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Union of India - Subsection

Section 37(5)(b) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018