Section 18 in West Bengal Cold Storage (Licensing and Regulation) Act, 1966
18. [ Submission of returns. (1) Every licensee shall submit to the Licensing Officer such fortnightly returns and other returns as the Licensing Officer may require in such form and in such manner as may be prescribed, in respect of each class of agricultural produce stored by him or his hirers. (2) Any contravention of the provisions of sub-section (1) shall be punishable under section 21.] [Substituted by ibid, section 12.]
