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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1)(E) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(E)Day-to-day affairs of the old age home shall be managed by a Management Committee, such that inmates are also suitably represented on the Committee.