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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(3)(vii) in The SreeNarayanaGuru Open University Act, 2021

(vii)generally, all matters which in the opinion of the Syndicate, necessary for the exercise of the powers conferred or performance of duties on any authority, body or various councils of the University under this Act or Statutes.