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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)The reservation of land for recreation, botanical and zoological gardens, natural reserves, animal sanctuaries, dairies and health resorts and for preservation, conservation and development of area of natural scenery, forests, wild life, natural resources and landscaping;