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Gauhati High Court

Sarwan Kumar vs The Union Of India And 6 Ors on 22 April, 2025

                                                                  Page No.# 1/2

GAHC010030072022




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1306/2022

         SARWAN KUMAR
         S/O LATE SHANKAR DAS, P/R/A 704 SYMPHONY FLOOR, M2K, SECTOR 51,
         GURGAON, DIST- GURGAON, HARYANA, P/R/O VILL- KHERABAD, DIST-
         HOSHIYARPUR, PUNJAB, PIN-144205



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY SECRETARY MINISTRY OF HOME AFFAIRS, NORTH
         BLOCK, CENTRAL SECRETARIAT, NEW DELHI-1

         2:THE DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         3:THE ASSISTANT DIRECTOR (PERS-I)
          O/O DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         4:YJE INSPECTOR GENERAL (PERS)
          O/O DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         5:THE INSPECTOR GENERAL
                                                                         Page No.# 2/2

             FRONTIER HEADQUARTERS
             SSB
             HOUSE NO. 345
             NIKITA COMPLEX
             KHANAPARA
             GUWAHATI-781022

            6:THE DEPUTY INSPECTOR GENERAL
             O/O INSPECTOR GENERAL
             FRONTIER HEADQUARTERS
             SSB
             HOUSE NO. 345
             NIKITA COMPLEX
             KHANAPARA
             GUWAHATI-781022

            7:THE COMMANDANT (ADMN)
             O/O INSPECTOR GENERAL
             FRONTIER HEADQUARTERS
             SSB
             HOUSE NO. 345
             NIKITA COMPLEX
             KHANAPARA
             GUWAHATI-78102

Advocate for the Petitioner   : MR. U K NAIR, MR. U PATHAK,MR H K DAS

Advocate for the Respondent : ASSTT.S.G.I.,




                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                          ORDER

22.04.2025 As prayed for by Ms. B. Sharma, learned Standing Counsel appearing for CGC, the matter stands adjourned to 20.05.2025 to enable the respondents to obtain instruction as directed earlier by this Court by order dated 01.04.2025.

JUDGE Comparing Assistant