Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act] State of Assam - Subsection Section 9(10)(v) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 (v)The Board has the right to accept, determine the quantum of assistance to be given or reject the application :