Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

UT Chandigarh - Subsection

Section 8(1) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(1)The State Government may, by notification, constitute one or more School Tribunals for the purposes of this Act for such area as may be specified in such notification.