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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(3)(j) in The Orissa Development Authorities Act, 1982

(j)allotment or reservation of land for roads, open spaces, gardens, recreational grounds, schools, markets, green-belt and dairies, transport facilities and public purpose of all kinds;