Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Sugarcane (Purchase Tax) Act, 1961

7. Accounts.

- Every owner of a factory shall keep true account of all the purchases of sugarcane made by him during any [year] [Substituted by M.P. Act No. 24 of 1962.] and keep such other registers in such form as may be prescribed.