Calcutta High Court (Appellete Side)
Gopal Lal Gupta vs Gita Gupta & Anr on 22 July, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
1 56 22.07.2021
SA 618 of 1984 AN Ct. No. 04 SAT 3298 of 1998 Gopal Lal Gupta vs. Gita Gupta & anr.
The second appeal tender is of year 1998. Defects reported on 11th July, 2006 was omission to file certified copies of judgment and decree of Courts below. Though printed list has been published, none appears on behalf of appellant.
It is expected that steps will be taken to remove the defects, failing which put up for 'Final Order' on 30 th July, 2021.
Additional Stamp Reporter will further report.
(Arindam Sinha, J.) (Biswajit Basu, J.)